Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(9)] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(9)(C) in Kerala Municipality Building Rules, 1999

(C)Service plan shall be drawn to the same scale as the site plan and shall include plans and sections of private water supply and sewage disposal system.