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State of Odisha - Section

Section 1 in The Orissa Agricultural Produce Markets Rules, 1958

1. Short title and extent.

- These rules may be called [the Orissa Agricultural Produce Markets Rules, 1958] [Substituted vide Orissa Gazette Part-III/21.11.1974.] and shall apply to any market area or areas notified as such under Section 4 of the Orissa Agricultural Produce Markets Act, 1956.