Calcutta High Court
C.I.T. - Iii Kolkata vs Vivek Build Industries (P) Ltd on 14 May, 2014
Author: Arun Mishra
Bench: Arun Mishra
ORDER SHEET
I.T.A. 359 of 2003
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
C.I.T. - III KOLKATA
Versus
VIVEK BUILD INDUSTRIES (P) LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 14th May, 2014.
The Court : It is reported by the Registry of this Court
that paper books have not been filed till date.
Let paper books be filed within eight weeks in the
department after serving copies thereof on the respondent, failing
which this appeal shall stand dismissed without further reference to this Bench.
(JOYMALYA BAGCHI, J.) (MR. ARUN MISHRA, CJ.) Rsg/GH