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Calcutta High Court

C.I.T. - Iii Kolkata vs Vivek Build Industries (P) Ltd on 14 May, 2014

Author: Arun Mishra

Bench: Arun Mishra

ORDER SHEET
                          I.T.A. 359 of 2003
                     IN THE HIGH COURT AT CALCUTTA
                   Special Jurisdiction (Income Tax)
                             ORIGINAL SIDE



                          C.I.T. - III KOLKATA
                                 Versus
                    VIVEK BUILD INDUSTRIES (P) LTD.

BEFORE:


The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA


The Hon'ble JUSTICE JOYMALYA BAGCHI


Date : 14th May, 2014.



          The Court : It is reported by the Registry of this Court

that paper books have not been filed till date.



          Let    paper   books   be   filed   within   eight   weeks   in   the

department after serving copies thereof on the respondent, failing

which this appeal shall stand dismissed without further reference to this Bench.

(JOYMALYA BAGCHI, J.) (MR. ARUN MISHRA, CJ.) Rsg/GH