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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(7)(ii) in The Punjab Security of Land Tenures Rules, 1956

(ii)The Special Collector shall also forward a copy of Form F prepared by him to the Collector of every district in which the surplus area of the landowner or tenant is situate.