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Supreme Court - Daily Orders

Matrix Cellular (International) ... vs The Principal Commissioner, State Tax, ... on 22 April, 2026

     ITEM NO.809                              COURT NO.14                   SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).    23802-
     23803/2025

     [Arising out of impugned final judgment and order dated 20-05-2025
     in WP No. 5088/2024 04-07-2025 in RP No. 358/2025 passed by the
     High Court of Delhi at New Delhi]

     MATRIX CELLULAR (INTERNATIONAL) SERVICES PVT. LTD                   Petitioner(s)

                                                    VERSUS

     THE PRINCIPAL COMMISSIONER, STATE TAX, DELHI & ANR.Respondent(s)

     Notice issued

     Date : 22-04-2026 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE MANOJ MISRA
                             HON'BLE MR. JUSTICE MANMOHAN


     For Petitioner(s) : Mr. Anurag Soan, AOR

     For Respondent(s) : Mr. Mukesh Kumar Maroria, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Not to be deleted from the notified date i.e. 30.04.2026.

     (CHETAN ARORA)                                                   (SAPNA BANSAL)
     ASTT. REGISTRAR-cum-PS                                         COURT MASTER (NSH)




Signature Not Verified

Digitally signed by
CHETAN ARORA
Date: 2026.04.22
18:08:33 IST
Reason: