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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(1) in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006

(1)Subject to the provisions of rule 3, in the delineated area of a Lift Irrigation Water Users' Association on reservoir or Kolhapur Type Weir or barrage or river or canal or storage tank, the following shall be deemed to be the members of the concerned Lift Irrigation Water Users' Association:-
(a)All the owners of the existing Individual Lift Irrigation Schemes.
(b)All members of the existing co-operative Lift Irrigation Schemes.
(c)All members of the existing Lift Irrigation Schemes jointly owned by the landholders or occupiers.