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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 1(5) in Securities and Exchange Board of India (Share Based Employee Benefits) Regulations, 2014

(5)Nothing in these regulations shall apply to shares issued to employees in compliance with the provisions pertaining to preferential allotment as specified in the Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009.