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Union of India - Section

Section 52 in The Narcotic Drugs And Psychotropic Substances Rules, 1985

52. Disposal of stocks of drugs on cancellation of licence, etc.

- Such stocks of drugs as may be in the possession of a licensee, on the expiry or cancellation or surrender of his licence, shall be disposed of in such manner as may be specified by the Narcotics Commissioner in this behalf.[Chapter V A] [Inserted by Notification No. G.S.R. 359(E), dated 5.5.2015 (w.e.f. 14.11.1985).] Possession, Transport, Import Inter-State, Export Inter-State, Sale, Purchase, Consumption and use of Essential Narcotic Drugs