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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Assam - Subsection

Section 53(15) in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976

(15)A care-taker shall see to the safety of all the property in the institution and in case anything lying insecure he shall place it securely and report the same to the Head care-taker or any other Senior Officer.