Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(k) in The Gurugram Metropolitan Development Authority Act, 2017

(k)"limited liability partnership" means a limited liability partnership incorporated under the Limited Liability Partnership Act, 2009 (Central Act 6 of 2009);