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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Odisha - Subsection

Section 99(6) in The Orissa Port Trust Act, 1962

(6)regulating, declaring and defining the docks, wharves, quays, jetties, stages and piers, vested in the Board on which goods shall be landed from vessels and shipped on Board vessels;