Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 203] [Entire Act] Union of India - Subsection Section 203(5) in The Motor Vehicles Act, 1988 (5)A person arrested under this section shall while at a police station, be given an opportunity to provide a specimen of breath for a breath test there.
