Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 177(5)] [Section 177] [Entire Act]

State of Uttarakhand - Subsection

Section 177(5)(iii) in The Uttarakhand Motor Vehicles (Fourth Amendment) Rules, 2016

(iii)The width of the structure partition shall not be less than 25 millimetre between the two sleeper berths.