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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(t) in National Institute of Fashion Technology Statutes, 2020

(t)"Selection Committee" means the Selection Committee referred to in sub-statute (3) of Statute 28 constituted for the purpose of selection, confirmation or upgradation of posts by the Board or, as the case may be, Director General;