Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 37 in Rules Relating to Staff of the Orissa State Bar Council 37. The Bar Council may impose, for good and sufficient reasons any one more of the following punishment or any of its employees :(a)1. Fine
