Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(j) in Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011 (j)"State Nodal Officer" means an officer designated by the State Government to coordinate all matters relating to urban street vending in the State;
