Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(b) in Bihar State Registered Dealers Accidental Death Grants Scheme, 2014 (b)Thereafter the nominated dependent or legal dependent of the deceased shall apply his claim in Form-II to the circle-in-charge.
