Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 277] [Entire Act]

State of Haryana - Subsection

Section 277(4) in Haryana Municipal Corporation Act, 1994

(4)In this section the expression "to erect a building" has the same meaning as in section 249.