Section 8(2)(b) in Motor Vehicles Act, 1939

[Cites 0, Cited by 1] [Section 8(2)] [Section 8] [Entire Act]

(b)[ invalid carriage, [Substituted by section 6, Act 100 of 1956, for Clause (b) to (k) (w.e.f. 16-2-1957).]

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