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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(2)(p) in The Maharashtra Universities Act, 1994

(p)recommend to the Management Council conferment of autonomous status on university institutions, departments, affiliated [or conducted] [These words were inserted by Maharashtra 55 of 2000, section 30(b)(i)] colleges and recognised institutions in accordance with the provisions of [Statutes] [This word was substituted for the word 'Ordinance' by Maharashtra 55 of 2000, section 30(b)(ii).];