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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(2)(c) in The State Bank Of India Act, 1955

(c)the holding and conduct of elections under this Act, including the allocation of elected directors to the various areas falling within the jurisdiction of each local head office and the final determination of doubts or disputes regarding the qualifications of candidates for election or regarding the validity of elections;
(ca)the determination of areas falling within the jurisdiction of each local head office;