Andhra Pradesh High Court - Amravati
M/S. Moonlight Poultry Farm, vs The Union Bank Of India, on 30 March, 2022
Author: C.Praveen Kumar
Bench: C.Praveen Kumar
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No: W.P.No.3988 of 2022
PROCEEDING SHEET
Sl.
ORDER
No DATE
3. 30.03.2022 CPK, J & VS, J On a request made on behalf learned counsel for the petitioners, list the matter on 06.04.2022.
_______ CPK, J ______ VS, J MP