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Andhra Pradesh High Court - Amravati

M/S. Moonlight Poultry Farm, vs The Union Bank Of India, on 30 March, 2022

Author: C.Praveen Kumar

Bench: C.Praveen Kumar

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No: W.P.No.3988 of 2022

                               PROCEEDING SHEET
Sl.
                                         ORDER

No DATE

3. 30.03.2022 CPK, J & VS, J On a request made on behalf learned counsel for the petitioners, list the matter on 06.04.2022.

_______ CPK, J ______ VS, J MP