Bombay High Court
Vaman Bala Bande And Anr vs Sub -Divisional Officer, Baramati And ... on 6 February, 2019
Bench: R. M. Borde, V. L. Achliya
(909) WP 9267-17
Amk
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 9267 OF 2017
Shri. Babanrao Vithoba Pingle
(since deceased) through LRs. .. Petitioners
V/S
Shri. Bhiku Alias Bhikaji Shankar Kokate & Ors. .. Respondents
WITH
WRIT PETITION (STAMP) NO. 200 OF 2017
Shri. Babanrao Vithoba Pingle
(since deceased) through LRs. .. Petitioners
V/S
Shri. Shivaji Nathu Devgirikar & Ors. .. Respondents
WITH
WRIT PETITION NO. 260 OF 2018
Shri. Baburao Maruti Pingale .. Petitioner
V/S
Sub Divisional Officer, Baramati & Ors. .. Respondents
WITH
WRIT PETITION (STAMP) NO. 948 OF 2017
Shri. Babanrao Vithoba Pingle
(since deceased) through LRs. .. Petitioners
V/S
Shri. Shivaji Sopan Sonavane & Ors. .. Respondents
WITH
WRIT PETITION (STAMP) NO. 950 OF 2017
Shri. Babanrao Vithoba Pingle
(since deceased) through LRs. .. Petitioners
V/S
Shri. Prakash Baban Bhosale & Ors. .. Respondents
WITH
WRIT PETITION NO. 1024 OF 2018
Sonaba Gangaram Khaladkar & Ors. .. Petitioners
1/9
::: Uploaded on - 08/02/2019 ::: Downloaded on - 08/02/2019 22:41:26 :::
(909) WP 9267-17
V/S
Kusum Sadashiv Patki & Ors. .. Respondents
WITH
WRIT PETITION NO. 1818 OF 2018
Shri. Srirang Devram Gadadare & Anr. .. Petitioners
V/S
Savita Tukaram Raut & Ors. .. Respondents
WITH
WRIT PETITION NO. 1819 OF 2018
Vaman Bala Bande & Anr. .. Petitioners
V/S
Madhumilind Gajanan Deshpande & Ors. .. Respondents
WITH
WRIT PETITION NO. 1820 OF 2018
Shri. Dagadu Maruti Gaikwad & Ors. .. Petitioners
V/S
Shri. Subhash Ananta Deshpande & Ors. .. Respondents
WITH
WRIT PETITION NO. 5553 OF 2018
Shri. Baban Bhairu Londhe .. Petitioner
V/S
Shri. Datta Govind Raut & Ors. .. Respondents
WITH
WRIT PETITION (STAMP) NO. 7798 OF 2017
Parvatibai Dnyanoba Lavange & Ors. .. Petitioners
V/S
Ankush Sakharam Katurde & Ors. .. Respondents
WITH
WRIT PETITION (STAMP) NO. 7800 OF 2017
Sonaba Gangaram Khaladkar & Ors. .. Petitioners
V/S
Parvati Kalu Devgirkar & Ors. .. Respondents
2/9
::: Uploaded on - 08/02/2019 ::: Downloaded on - 08/02/2019 22:41:26 :::
(909) WP 9267-17
WITH
WRIT PETITION (STAMP) NO. 7801 OF 2017
Sonaba Gangaram Khaladkar & Ors. .. Petitioners
V/S
Ashok Sakharam Devgiri & Ors. .. Respondents
WITH
WRIT PETITION (STAMP) NO. 8561 OF 2017
Shri. Rajaram Balu Kullal & Ors. .. Petitioners
V/S
Sub Divisional Officer, Baramati & Ors. .. Respondents
WITH
WRIT PETITION (STAMP) NO. 8635 OF 2017
Vaman Bala Bande & Anr. .. Petitioners
V/S
Sub-Divisional Officer, Baramati & Ors. .. Respondents
WITH
WRIT PETITION (STAMP) NO. 8637 OF 2017
Vaman Bala Bande & Anr. .. Petitioners
V/S
Babubai Bhikaji Bhikule & Ors. .. Respondents
WITH
WRIT PETITION (STAMP) NO. 8640 OF 2017
Shri. Vithoba Ravaji Jadhav
(since deceased) through LRs. .. Petitioners
V/S
Dattu Dhondiba Raut & Ors. .. Respondents
WITH
WRIT PETITION (STAMP) NO. 8641 OF 2017
Shri. Sunil Kisan Gardare .. Petitioner
V/S
Sub Divisional Officer, Baramati & Ors. .. Respondents
WITH
WRIT PETITION (STAMP) NO. 8643 OF 2017
3/9
::: Uploaded on - 08/02/2019 ::: Downloaded on - 08/02/2019 22:41:26 :::
(909) WP 9267-17
Shri. Mahadeo Nama Pangarkar
(since deceased) through LRs. .. Petitioners
V/S
Smt. Indubai Shripati Navghane & Ors. .. Respondents
WITH
WRIT PETITION NO. 9268 OF 2017
Shri. Babanrao Vithoba Pingle
(since deceased) through LRs .. Petitioners
V/S
Shri. Hanumant Alias Hanuvati Genu
Sonavane & Ors. .. Respondents
WITH
WRIT PETITION NO. 9885 OF 2017
Babanrao Vithobha Pingle
(since deceased) through LRs .. Petitioners
V/S
Balasaheb Kondiba Khutekar & Ors .. Respondents
WITH
WRIT PETITION NO. 9886 OF 2017
Shripati Bhiva Thakar
(since deceased) through LRs. .. Petitioners
V/S
Ashok Ganpat Kokate & Ors. .. Respondents
WITH
WRIT PETITION NO. 9887 OF 2017
Dagadu Maruti Gaikwad
(since deceased) through LRs. .. Petitioners
V/S
Ramakar Pujanji Kshirsagar & Ors .. Respondents
WITH
WRIT PETITION NO. 9888 OF 2017
Mahadev Nama Pangarkar
(since deceased) through LRs .. Petitioners
V/S
Dinkar Tukaram Kokate & Ors. .. Respondents
4/9
::: Uploaded on - 08/02/2019 ::: Downloaded on - 08/02/2019 22:41:26 :::
(909) WP 9267-17
WITH
WRIT PETITION NO. 9938 OF 2017
Balkrushna Dagadu Gaikwad & Anr. .. Petitioners
V/S
Arun Narayan Galinde & Ors. .. Respondents
WITH
WRIT PETITION NO. 10090 OF 2017
Sonaba Gangaram Khaladkar & Ors. .. Petitioners
V/S
Shri. Hanumant Gulabrao Kokate & Ors. .. Respondents
WITH
WRIT PETITION NO. 10415 OF 2017
Kaluram Gujaba Gaddare & Ors. .. Petitioners
V/S
Pandurang Baburao Kokate & Ors. .. Respondents
WITH
WRIT PETITION NO. 10416 OF 2017
Shri. Srirang Devram Gadadare & Anr. .. Petitioners
V/S
Ranjana Ramchandra Shinde & Ors. .. Respondents
WITH
WRIT PETITION NO. 10417 OF 2017
Shri. Jaysingh Kisan Gardare .. Petitioner
V/S
Vijaya Dattatray Raje & Ors. .. Respondents
WITH
WRIT PETITION NO. 10418 OF 2017
Kaluram Gujaba Gaddare & Ors. .. Petitioners
V/S
Raju Parvati Bhosale & Ors. .. Respondents
WITH
WRIT PETITION NO. 10419 OF 2017
Vaman Bala Bande & Anr. .. Petitioners
5/9
::: Uploaded on - 08/02/2019 ::: Downloaded on - 08/02/2019 22:41:26 :::
(909) WP 9267-17
V/S
Shripati Dagadu Raut & Ors. .. Respondents
WITH
WRIT PETITION NO. 10748 OF 2017
Kerba Kondiba Piggale
(since deceased) through LRs. .. Petitioners
V/S
Shri Vitthal Dagadu Raut & Ors. .. Respondents
WITH
WRIT PETITION NO. 10822 OF 2017
WITH
CIVIL APPLICATION (STAMP) NO. 4910 OF 2018
Mahadeo Nama Pangarkar
(since deceased) through LRs. .. Petitioners
V/S
Sakharam Devaji Navaskar & Ors .. Respondents
WITH
WRIT PETITION NO. 10829 OF 2017
Sonaba Gangaram Khaladkar & Ors. .. Petitioners
V/S
Nathu Maruti Bhosale & Ors. .. Respondents
WITH
WRIT PETITION NO. 10988 OF 2017
Shri. Babanrao Vithoba Pingle
(since deceased) through LRs. .. Petitioners
V/S
Shri. Shankar Ganpat Raut & Ors. .. Respondents
WITH
WRIT PETITION NO. 10995 OF 2017
Sonaba Gangaram Khaladkar & Ors. .. Petitioners
V/S
Shri. Dattu Nathu Jogade & Ors. .. Respondents
WITH
WRIT PETITION NO. 11021 OF 2017
6/9
::: Uploaded on - 08/02/2019 ::: Downloaded on - 08/02/2019 22:41:26 :::
(909) WP 9267-17
Shivaji Baban Pingle & Ors. .. Petitioners
V/S
Raju Nathu Raut & Ors. .. Respondents
WITH
WRIT PETITION NO. 11022 OF 2017
Shri. Babanrao Vithoba Pingle
(since deceased) through LRs. .. Petitioners
V/S
Shri. Somaji Rambhau Bhosale & Ors. .. Respondents
WITH
WRIT PETITION NO. 11023 OF 2017
Shri. Babanrao Vithoba Pingle
(since deceased) through LRs. .. Petitioners
V/S
Shri. Dhondiba Kondiba Khutekar & Ors. .. Respondents
WITH
WRIT PETITION NO. 11025 OF 2017
Shri. Babanrao Vithoba Pingle
(since deceased) through LRs .. Petitioners
V/S
Shri. Chandrakant Kondiba Khutekar & Ors. .. Respondents
WITH
WRIT PETITION NO. 11026 OF 2017
Paraji Tulashiram Kullai
(since deceased) through LRs .. Petitioners
V/S
Sub Divisional Officer, Baramati & Ors .. Respondents
WITH
WRIT PETITION NO. 11055 OF 2017
Sonaba Gangaram Khaladkar & Ors. .. Petitioners
V/S
Ganpat Bapurao Maral & Ors. .. Respondents
WITH
WRIT PETITION NO. 11056 OF 2017
7/9
::: Uploaded on - 08/02/2019 ::: Downloaded on - 08/02/2019 22:41:26 :::
(909) WP 9267-17
Vaman Bala Bande & Anr. .. Petitioners
V/S
Shri. Janu Nagu Jankar & Ors. .. Respondents
WITH
WRIT PETITION NO. 13619 OF 2017
Vaman Bala Bande & Anr. .. Petitioners
V/S
Shri. Maruti Kondu Raut & Ors. .. Respondents
WITH
WRIT PETITION NO. 13631 OF 2017
Vaman Bala Bande & Anr. .. Petitioners
V/S
Sindhubai Maruti Jagdale & Ors. .. Respondents
WITH
WRIT PETITION NO. 13632 OF 2017
Shri. Rajaram Balu Kullal & Ors. .. Petitioners
V/S
Dilip Kashinath Kokate & Ors. .. Respondents
WITH
WRIT PETITION NO. 13736 OF 2017
Babanrao Vithobha Pingle
(since deceased) through LRs .. Petitioners
V/S
Devaji Govind Bhikule & Ors .. Respondents
WITH
REJECTED CASE NO. 1043 OF 2018
Shri. Vithoba Ravaji Jadhav
(since deceased) through LRs. & Anr. .. Petitioners
V/S
Shri. Ashok Ganpat Galinde & Ors. .. Respondents
Mr. S. S. Salunkhe for Petitioners in all the Petitions.
Mrs. P. N. Diwan, AGP for the Respondent-State.
Ms. Swati Sawant a/w Mr. Akshay Patil i/b S. K. Legal Associate LLP for
Respondent No.1 in WP 10995/17.
8/9
::: Uploaded on - 08/02/2019 ::: Downloaded on - 08/02/2019 22:41:26 :::
(909) WP 9267-17
CORAM : R. M. BORDE & V. L. ACHLIYA, JJ.
DATE : 6th FEBRUARY, 2019.
P. C. :
1. The concerned Land Acquisition Officer shall remain present before the Court along with record.
2. Stand over to 13.02.2019.
[V. L. ACHLIYA, J.] [R. M. BORDE, J.] 9/9 ::: Uploaded on - 08/02/2019 ::: Downloaded on - 08/02/2019 22:41:26 :::