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[Cites 0, Cited by 0] [Section 28(8)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(8)(c) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

(c)A portion of the dining hall, and service counter shall be partitioned off and reserved for women employees in proportion to their number. Washing places for women shall be separate and screened to secure privacy.