Bombay High Court
Sinhgad Technical Education Society ... vs Pawar Dipak Bhaskarrao And Ors on 6 April, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
15-WP-1725-2022.DOC
Sonali Mane
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.1725 OF 2022
WITH
WRIT PETITION NO.1775 OF 2022
WITH
WRIT PETITION NO.1817 OF 2022
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WITHWRIT PETITION NO.1819 OF 2022
WITH
WRIT PETITION NO.1821 OF 2022
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WRIT PETITION NO.1778 OF 2022
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WRIT PETITION NO.1820 OF 2022
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WRIT PETITION (ST) NO.10523 OF 2021
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WRIT PETITION NO.1729 OF 2022
WITH
WRIT PETITION NO.1727 OF 2022
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WRIT PETITION NO.1732 OF 2022
WITH
WRIT PETITION NO.1783 OF 2022
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WRIT PETITION NO.1728 OF 2022
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15-WP-1725-2022.DOC
WITH
WRIT PETITION NO.1731 OF 2022
WITH
Dr. Madhura Mansing Jagtap and Ors. ...Petitioners
Vs.
The Principal, Sinhgad Institute of ...Respondents
Management and Computer Application
and Ors.
Mr. Suresh Pakale h/f Mr. Nilesh Desai for Petitioners.
Mr. V.P.Sawant, Sr. Advocate with Mr. Nitin Dhumal for
Respondents.
CORAM:- N. J. JAMADAR, J.
DATED:- 6th APRIL, 2023 PC:-
1) Heard the learned Counsel for the parties.
2) At the request of the learned Counsel for the Respondents, stand over to 11th April, 2023.
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