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State of Maharashtra - Section

Section 28 in The Maharashtra Electricity (Supply) Rules, 1963

28. Prohibition on disclosure of confidential information by any member of Council.

- No member of the Council shall, except with the previous permission in writing of the Chairman, disclose to any person, other than a member of the Council any information relating to the affairs of the Council or allow such person to inspect or have access to any books, documents or other papers relating to the business of the Council required to be treated as "Confidential".