Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 113 in U.P. Zila Panchayats Service Rules, 1970 113. Use of conveyance belonging to others. - No servant shall, except in exceptional circumstances; use a conveyance belonging to a private person or any servant who is subordinate to him.
