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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(3)(a) in Tamil Nadu Societies Registration Act, 1975

(a)Any change of name shall not affect any right or obligation of the registered society or of any member thereof or render defective any legal proceeding touching or concerning any property, right or claim of the registered society.