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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(2)If death results from any injury reported as serious under clause (a) of sub-rule (1), the operator shall within twenty four hours of his being informed about the death give notice thereof to the competent authority in Form 3.