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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Bombay Presidency - Subsection

Section 30(7) in The Bombay Homoeopathic Practitioners' Act, 1959

(7)Every recognised institution and every examination held by such institution shall be inspected by the [Council] through its inspectors or members or visitors at least once in five years and more frequently if the [Council] so desires.