Madhya Pradesh High Court
Shireesh Kumar Kol vs The State Of Madhya Pradesh on 13 December, 2025
Author: Vivek Agarwal
Bench: Vivek Agarwal
NEUTRAL CITATION NO. 2025:MPHC-JBP:69209
1 WP-23384-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE LOK ADALAT
HON'BLE SHRI JUSTICE VIVEK AGARWAL
&
SHRI ADITYA ADHIKARI, SR. ADVOCATE
ON THE 13th OF DECEMBER, 2025
WRIT PETITION No. 23384 of 2025
SHIREESH KUMAR KOL
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
Appearance:
Shri Pankaj Kumar Gupta, Advocate for the petitioner.
Shri Nitin Gupta, Govt. Advocate for respondents-State.
ORDER
Received PUD dated 8.12.2025, whereby petitioner has made a request for withdrawal of this petition on account of his joining at Forest Range, Mada. Therefore, the petition is rendered infructuous.
Accordingly, petition is disposed of as having been rendered infructuous.
(VIVEK AGARWAL) (ADITYA ADHIKARI)
MEMBER MEMBER
A.Praj.
Signature Not Verified
Signed by: ASHWANI
KUMAR PRAJAPATI
Signing time: 18-12-2025
19:02:57