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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(viii) in The Central Silk Board Silkworm Seed Regulations, 2010

(viii)give free access to the records and products to the Seed Officer during his visit and assist him in conducting verification of records and tests to ensure that the procedure of seed preservation and standards are followed.