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[Cites 0, Cited by 33] [Entire Act]

Union of India - Section

Section 12 in The Micro, Small And Medium Enterprises Development Act, 2006

12. Funds.—

There shall be constituted, by notification, one or more Funds to be called by such name as may be specified in the notification and there shall be credited thereto any grants made by the Central Government under section 13.