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[Cites 0, Cited by 0] [Section 372] [Entire Act]

State of Jharkhand - Subsection

Section 372(7) in Bihar Education Code, 1961

(7)No visitors shall be admitted to the school or hostel without the permission of the Lady Principal. With the exception of Inspecting Officers and members of the Committee, male visitors to the school will be admitted only to the Lady Principal's office, and those to the hostel only to the room specially reserved for visitors. Fathers, grandfathers, brothers and authorised guardians, only will be allowed to see any pupil. The Lady Principal will be present at the beginning and end of every interview.