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State of Haryana - Section

Section 96 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

96. Adequacy of water supply for installation of water borne sanitary installations [Sections 8(2) and 25(2)(f)].

- Before undertaking the installation of a water borne sanitary system in any building an adequate, constant and reliable water-supply to the permission shall be ensured to the satisfaction of the Director.