Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] State of Jammu-Kashmir - Subsection Section 107(2) in The Jammu and Kashmir Representation of the People Act, 1957 (2)In this section and in section 108 the expression "agent" has the same meaning as in section 132.