Himachal Pradesh High Court
Dharam Singh vs . Managing Director Hrtc And Anr. on 30 May, 2022
Bench: Sabina, Satyen Vaidya
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Dharam Singh Vs. Managing Director HRTC and anr.
Ex.P. No. 325 of 2021 30.05.2022 Present: Mr. Panku Chaudhary, Advocate, on behalf of Mr. Varun Chandel, Advocate for the petitioner.
Ms. Shubh Mahajan, Advocate, for the respondents.
Learned counsel for the respondents seeks more time to file compliance report.
List again on 22.08.2022.
( Sabina ) Acting Chief Justice ( Satyen Vaidya ) Judge 30th May, 2022 (sushma) ::: Downloaded on - 30/05/2022 20:07:56 :::CIS