Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Dharam Singh vs . Managing Director Hrtc And Anr. on 30 May, 2022

Bench: Sabina, Satyen Vaidya

.

Dharam Singh Vs. Managing Director HRTC and anr.

Ex.P. No. 325 of 2021 30.05.2022 Present: Mr. Panku Chaudhary, Advocate, on behalf of Mr. Varun Chandel, Advocate for the petitioner.

Ms. Shubh Mahajan, Advocate, for the respondents.

Learned counsel for the respondents seeks more time to file compliance report.

List again on 22.08.2022.

( Sabina ) Acting Chief Justice ( Satyen Vaidya ) Judge 30th May, 2022 (sushma) ::: Downloaded on - 30/05/2022 20:07:56 :::CIS