Section 4(7) in Haryana Air (Prevention and Control of Pollution) Rules, 1983
(7)Subject to overall sanctioned budget provision, the Chairman shall have the same powers to approve and sanction all estimates as are vested in or delegated to thee Engineer-in-Chief, Haryana, P.W.D. (Public Health Branch) from time to time. The Board shall have full powers to administratively approve and sanction all estimates subject to budget provision.
