Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 322] [Entire Act] State of Rajasthan - Subsection Section 322(2) in Rajasthan Municipalities Act, 2009 (2)The State Government shall dissolve the Municipality if at any time the number of its elected members falls short of two third of its total members.
