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[Cites 0, Cited by 0] [Section 80EEA(3)] [Section 80EEA] [Entire Act]

Union of India - Subsection

Section 80EEA(3)(i) in The Income Tax Act, 1961

(i)the loan has been sanctioned by the financial institution during the period beginning on the 1st day of April, 2019 and ending on the 31st day of March, [2022];