Section 32(2)(a) in Eternal University (Establishment and Regulation) Act, 2008

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State of Himachal Pradesh - Subsection

Section 32(2)(a) in Eternal University (Establishment and Regulation) Act, 2008

(a)Sufficient for generating ---

(i)Resources for meeting the recurring expenditure of the University; and

(ii)The savings required for the further development of the University; and