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[Cites 0, Cited by 0] [Section 452(1)] [Section 452] [Entire Act]

Union of India - Subsection

Section 452(1)(b) in The Companies Act, 2013

(b)having any such property including cash in his possession, wrongfully withholds it or knowingly applies it for the purposes other than those expressed or directed in the articles and authorised by this Act,