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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(2) in The State Culture Fund Scheme, 2003

(2)For the purpose of carrying out the functions of the Member-Secretary, the Director, Culture may utilise the services of the Accounts Officer and Accountant of the Directorate and entrust him any such duties and responsibilities for maintenance of records and accounts of the trust as he may consider expedient.