Patna High Court - Orders
Md.Abu Muzaffar Nawaz & Ors vs Uttar Bihar Gramin Bank & Ors on 24 January, 2012
Author: Ramesh Kumar Datta
Bench: Ramesh Kumar Datta
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.11159 of 2011
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Hriday Narayan Singh & Ors
.... .... Petitioner/s
Versus
The Uttar Bihar Gramin Bank &
.... .... Respondent/s
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with
Civil Writ Jurisdiction Case No.11521 of 2011
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Arun Prabhat & Ors
.... .... Petitioner/s
Versus
The Uttar Bihar Gramin Bank &
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.11737 of 2011
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Md.Abu Muzaffar Nawaz & Ors
.... .... Petitioner/s
Versus
Uttar Bihar Gramin Bank & Ors
.... .... Respondent/s
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CORAM: HONOURABLE MR. JUSTICE RAMESH KUMAR
DATTA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE RAMESH KUMAR DATTA)
8 24-01-2012As prayed for by learned counsels for the parties, put up in the same position on 31st January, 2012.
S.Pandey/- (Ramesh Kumar Datta, J.)