Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 17 in Rajasthan Ayurved Nursing Council Act, 2012 17. Persons entitled to be registered. - A person having recognized Ayurved Nursing qualification shall be entitled to be registered as a Ayurved Nursing Professional.
