Delhi High Court - Orders
Mohd Javed Qureshi vs Gian Kaur & Ors on 8 August, 2025
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 3/2018 & CM APPL. 9706/2020, CM APPL. 6029/2021, CM
APPL. 60991/2024, CM APPL. 6347/2025, CM APPL. 6348/2025
MOHD JAVED QURESHI .....Appellant
Through: None.
versus
GIAN KAUR & ORS. .....Respondents
Through: Mr. Ajit Nair and Ms. Jyoti Singh,
Advocates for R-2
Mob: 9811733315
Email: [email protected]
Mr. Ashok, Advocate for R-3, 6 & 8
Mob: 9312209463
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 08.08.2025
1. None appears for the appellant when the matter is called out.
2. Trial Court Record has already been received.
3. Accordingly, both the parties are directed to file their written submissions, along with the judgments that they wish to rely upon, before the next date of hearing.
4. List for hearing on 16th December, 2025.
MINI PUSHKARNA, J AUGUST 8, 2025 ak This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/08/2025 at 00:18:27