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Delhi High Court - Orders

Mohd Javed Qureshi vs Gian Kaur & Ors on 8 August, 2025

                               $~40
                               *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                               +        RFA 3/2018 & CM APPL. 9706/2020, CM APPL. 6029/2021, CM
                                        APPL. 60991/2024, CM APPL. 6347/2025, CM APPL. 6348/2025

                                        MOHD JAVED QURESHI                                                          .....Appellant
                                                                     Through:          None.

                                                                     versus

                                        GIAN KAUR & ORS.                                                  .....Respondents
                                                     Through:                          Mr. Ajit Nair and Ms. Jyoti Singh,
                                                                                       Advocates for R-2
                                                                                       Mob: 9811733315
                                                                                       Email: [email protected]
                                                                                       Mr. Ashok, Advocate for R-3, 6 & 8
                                                                                       Mob: 9312209463

                                        CORAM:
                                        HON'BLE MS. JUSTICE MINI PUSHKARNA
                                                                     ORDER

% 08.08.2025

1. None appears for the appellant when the matter is called out.

2. Trial Court Record has already been received.

3. Accordingly, both the parties are directed to file their written submissions, along with the judgments that they wish to rely upon, before the next date of hearing.

4. List for hearing on 16th December, 2025.

MINI PUSHKARNA, J AUGUST 8, 2025 ak This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/08/2025 at 00:18:27