Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act] State of Maharashtra - Subsection Section 19(1)(f) in Maharashtra Public Trust Rules, 1951 (f)whether the manager or trustee or any other person required by the auditor to appear before him did so and furnished the necessary information required by him;