Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 49] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Guardians And Wards Act, 1890

(2)guardian means a person having the care of the person of a minor or of his property, or of both his person and property;