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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 15(1)(a) in Arunachal Pradesh (Tourism Trade Registration and Regulation) Act, 2016

(a)the lodger has been guilty of a conduct which constitutes a nuisance or annoyance to any other lodger; or