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[Cites 0, Cited by 0] [Section 240(2)] [Section 240] [Entire Act]

Union of India - Subsection

Section 240(2)(j) in Insolvency And Bankruptcy Code, 2016

(j)the manner of making public announcement under sub-section (2) of section 15;
(ja)[ the last date for submission of claims under clause (c) of sub-section (1) of section 15;] [Inserted by Act No. 26 of 2018, dated 17.8.2018.]